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Greetings everyone! The Moot Court Association of Symbiosis Law School, Hyderabad, welcomes you to the live blog of the 9th Symbiosis Law
Ms. Ravneet Kaur delivered a keynote speech on the topic ‘Antitrust/competition policy and enforcement’ at the International Bar Association (IBA) Corporate and M&A Law Committee conference on ‘Mergers and Acquisitions in India: a key engine to the USD 30 trillion goal’ at Taj Mahal Palace, Mumbai.
Justice Varma’s transfer was recommended by the Collegium on 24-3-2025 and the same was confirmed by the President of India on 28-3-2025.
