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FROM SCC ONLINE TIMES
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Supreme Court Announces Partial Working Days: Full Details

The Supreme Court has officially replaced ‘summer vacation’ with ‘partial working days’ in the 2025 calendar.

Posted on May 17, 2025
‘Example of internet-famous, unqualified quacks exploiting people’s insecurities’; P&H HC refuses anticipatory bail to influencer whose hair oil allegedly injured 71 people

“One cannot overlook the role played by the so-called beauty and fitness influencers in setting unrealistic standards by creating a make-believe world. In a bid to meet these fickle societal standards of beauty, vulnerable people go to extreme lengths and even undergo risky procedures.”

Posted on May 17, 2025
AI-Based App ‘ShowReel’ secures Copyright Registration in India

Innovative platform developed by Hotmail co-founder Sabeer Bhatia aims to transform entrepreneurship education through generative AI.

Posted on May 17, 2025