Uniting the authentic and reliable content from India’s leading law publisher with cutting-edge technology to create a powerful legal research resource.
Now available at your desk or on the move, spend less time researching, and have more time to focus on crafting your arguments.
For 75 years we have been creating authentic and reliable legal information: Legal Commentaries, Statutory Law and Law Reports. Supreme Court Cases (SCC) is the most cited law report by the Supreme Court of India. All that expertise and experience has gone into curating the content which is available on SCC Online.® So no matter whether it’s a case you’re arguing, an opinion you’re drafting, a transaction you’re finalising or an opinion you’re seeking all the content is there in one place: Indian, Foreign and International. Happy researching!
Case pending before a Court? Article or speech to be written? Project or Moot Court ahead? Transaction to be completed? Legal Opinion required? Try out the superior search capability and the 4 million documents.
‘Fact that the appellant is falsely implicated and has not committed any crime, can’t be verified by an Advocate as he was not present at the time of incident.’
Passport Seva Program (PSP) Version 2.0 offers e-Passport service in 12 cities.
Call for papers for Vol. II, Issue 2.
