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FROM SCC ONLINE TIMES
Waqf (Amendment) Bill receives President’s assent; Waqf Act, 1995 will now be known as UMEED Act, 1995

The Central Waqf Council will now compulsorily have 2 women members and 2 non-muslim members.

Posted on Apr 06, 2025
HIGH COURT APRIL 2025 WEEKLY ROUNDUP | Stories on Asaram Bapu’s bail; Mandatory Service Charge; L’Oréal’s Trade Mark; and more

A quick legal roundup to cover important stories from all High Courts this week.

Posted on Apr 06, 2025
[LIVE UPDATES] 9th Symbiosis Law School, Hyderabad Moot Court Competition 2025|| 4th-6th April 2025

Greetings everyone! The Moot Court Association of Symbiosis Law School, Hyderabad, welcomes you to the live blog of the 9th Symbiosis Law

Posted on Apr 05, 2025