The President of India appointed Shri Justice Handyala Lakshminarayanaswamy Dattu, Judge of the Supreme Court, to be the Chief Justice of India with effect from 28th September, 2014.
President of India appointed Shri Justice Handyala Lakshminarayanaswamy Dattu as the Chief Justice of India
The President of India appointed Shri Justice Handyala Lakshminarayanaswamy Dattu, Judge of the Supreme Court, to be the Chief Justice of India
