Shri Justice Narayanan Nadar Paul Vasanthakumar appointed as the Chief Justice of Jammu & Kashmir High Court On 22-01-2015, President of India appointed Shri Justice Narayanan Nadar Paul Vasanthakumar, Judge of the Madras High Court as the Chief Justice Published on January 28, 2015October 14, 2015By Sucheta Tweet On 22-01-2015, President of India appointed Shri Justice Narayanan Nadar Paul Vasanthakumar, Judge of the Madras High Court as the Chief Justice of the Jammu & Kashmir High Court with effect from the date he assumes charge of his office. -Ministry of Law & Justice Tags : Appointments Leave a comment
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