Procedure for implementation of the track and trace system for export of pharmaceutical and drug consignments, amended

The Directorate General of Foreign Trade has amended the procedure for implementation of the track and trace system for export of pharmaceutical

The Directorate General of Foreign Trade has amended the procedure for implementation of the track and trace system for export of pharmaceutical and drug consignments.

[Ref: Public Notice No 3/2015-2020 dated 21 April 2016]

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