Government constitutes National Security Advisory Board

The Central Government in exercise of the powers conferred by Section 9 of the National Security Act, 1980 (65 of 1980), constitutes the Advisory Board and appoints the following persons as Chairman and Members of the said Board or, namely:—

1. Hon’ble Mr. Justice Sanjiv Khanna — Chairman;
2. Hon’ble Mr. Justice Jayant Nath —Member;
3. Hon’ble Ms. Justice Sangita Dhingra Sehgal —Member.

Ministry of Home Affairs