The President in exercise of the powers conferred by clause (1) of Article 224 of the Constitution of India appointed S/Shri Ashok Kumar, Vivek Chaudhary, and Saumitra Dayal Singh, to be Additional Judges of the Allahabad High Court, in that order of seniority, for a period of two years with effect from the date they assume charge of their respective offices.
Ministry of Law and Justice
