Supreme Court: The Bench of Ranjan Gogoi and Navin Sinha, JJ referred the matter relating to framing of guidelines for designation of practicing Advocates as designated Senior Advocate(s) in the Supreme Court to a larger bench.
Noticing that the decision of this Court on the said issues may have effect on the process and procedure of designation of Senior Advocate(s) by the High Courts in the country, apart from the Supreme Court of India, the Court said that it is necessary to know the precise guidelines that are in force in different High Courts for designation of Senior Advocates. [Indira Jaising v. Supreme Court of India, WRIT PETITION (CIVIL) NO(S). 454/2015, order dated 22.03.2017]
