Justice Dipak Misra’s appointment as Chief Justice of India notified

The President in exercise of the powers conferred by clause (2) of Article 124 of the Constitution of India appointed Shri Justice Dipak

The President in exercise of the powers conferred by clause (2) of Article 124 of the Constitution of India appointed Shri Justice Dipak Misra, Judge of the Supreme Court, to be the Chief Justice of India with effect from 28th August, 2017.

Ministry of Law and Justice

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