Appointment of Judges, Jharkhand High Court

The President in exercise of the powers  conferred by clause (1) of Article  217  of  the Constitution of India, appointed  (1) Shri Justice

The President in exercise of the powers  conferred by clause (1) of Article  217  of  the Constitution of India, appointed  (1) Shri Justice Ananda  Sen, and (2) Shri Justice Anant Bijay Singh, Additional Judges of the Jharkhand High Court, to be Judges of the Jharkhand High Court with effect from the date they assume charge of their respective offices.

Ministry   of Law and  Justice

 

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