Shri Ashok Lavasa appointed Election Commissioner

The President in pursuance of clause (2) of Article 324 of the Constitution, appointed Shri Ashok Lavasa, IAS (Retd.)(HY : 80) as the

The President in pursuance of clause (2) of Article 324 of the Constitution, appointed Shri Ashok Lavasa, IAS (Retd.)(HY : 80) as the Election Commissioner with effect from the date he assumes the office vice Shri Om Prakash Rawat, Election Commissioner appointed as Chief Election Commissioner with effect from 23rd January, 2018.

Ministry of Law and Justice

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