Justice Abhilasha Kumari appointed Chief Justice, Manipur High Court

The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India appointed Justice Abhilasha

The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India appointed Justice Abhilasha Kumari,  Judge of the Gujarat High Court, to be the Chief Justice of the Manipur High Court with effect from the date she assumes charge of her office.

Ministry  of Law and Justice

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