17 Additional Judges of Madhya Pradesh HC appointed as Permanent Judges

The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed S/Shri Justices

The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed S/Shri Justices (i) Atul Sreedharan, (ii) Sushrut Arvind Dharmadhikari, (iii)  Vivek Rusia, (iv) Anand Pathak, (v) .Jagdish Prasad Gupta, (vi) Anurag Kumar Shrivastava, (vii) Housla Prasad Singh, (viii) Ashok Kumar Joshi, (ix ) Vivek  Agarwal, (x)  Smt Justice Nandita Dubey, (xi) Rajeev Kumar Dubey, (xii)  Smt  Justice Anjuli Palo, (xiii) Virender Singh, (xiv) Sunil Kumar Awasthi, (xv) Vijay Kumar Shukla, (xvi) Gurpal Singh Ahluwalia and (xvii) Subodh Abhyankar, Additional Judges of the Madhya Pradesh High Court, to  be Judges of the Madhya Pradesh High Court with effect from the date they assume charge of their respective  offices.–Ministry   of Law  and  Justice

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