Justice Mohammad Yaqoob Mir appointed Chief Justice, Meghalaya High Court

The  President in  exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed Shri Justice

The  President in  exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India, appointed Shri Justice Mohammad Yaqoob Mir, Judge of the Jammu & Kashmir High Court, to be the Chief Justice of the Meghalaya High Court with effect from the date he assumes charge of his office.

Ministry  of law  and Justice

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