Justice Meenakshi Madan Rai appointed Actg Chief Justice, Sikkim High Court

The President in exercise of the powers conferred by Article 223 of the Constitution of India, appointed Smt. Justice Meenakshi Madan Rai,

The President in exercise of the powers conferred by Article 223 of the Constitution of India, appointed Smt. Justice Meenakshi Madan Rai, senior-most Judge of the Sikkim High Court, to perform the duties of the office of the Chief Justice of the Sikkim High Court with effect from 01st July, 2018 consequent upon the retirement of Shri Justice Satish Kumar Agnihotri, Chief Justice of the Sikkim High Court.

Ministry of Law and Justice

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