S.O. 3325(E).— In exercise of the powers conferred by sub-sections (1) and (2) of Section 6 and Section 7 of the National Green Tribunal Act, 2010 (19 of 2010), the Central Government in consultation with the Chief Justice of India appointed Justice Shri Adarsh Kumar Goel, Judge of the Supreme Court of India as the Chairperson of the National Green Tribunal with effect from the date of publication of this notification in the Official Gazette for a period of five years or till he attains the age of seventy years, whichever is earlier.
Ministry of Environment, Forest and Climate Change
