Parents can evict children under the provisions of MWPSC Act, 2007 upon being harassed: Bombay HC
Bombay High Court: A Single Judge Bench comprising of R.D. Dhanuka, J., addressed a petition filed under Article 227 of the Constitution … Continue reading Parents can evict children under the provisions of MWPSC Act, 2007 upon being harassed: Bombay HC
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