3rd CARTAL Conference on International Arbitration announced

Reported by Srishti Rai Chhabra

The Centre for Advanced Research and Training in Arbitration Law (CARTAL) at National Law University, Jodhpur (India) undertakes study and research in the theory and practice of arbitration through the organisation of workshops, guest lectures and conferences. CARTAL is organising the third edition of the annual international arbitration Conference on the theme “Winds of Change: Securing Harmony in Arbitral Practice” at the National Law University, Jodhpur on 29-30 September, 2018. The conference is institutionally supported by ICC, HKIAC, AFIA, MCIA, CiArb, AAA, ICDR, AIAC, VIAC, UNCCI, Bar Association of India, and Society of Indian Law Firms.
The report of the second edition of the Conference held in 2017 can be found here.

Participation: Participation in the third edition of the Conference is open to students of the second, third, fourth and fifth year of the five-year undergraduate law degree and second and final year of the three-year law degree.

Registration Fee: Early bird registration fee of Rs. 1250 per participant is applicable for candidates registering till July 31, 2018. Following this, registration fee of Rs. 1750 will be applicable per participant. This fee covers participants’ accommodation and meals for the duration of the Conference.
On successful participation, students will be provided with a participation certificate. All interested students must pre-register here.
The deadline to register is August 31, 2018.
Upon preliminary registration, the organizers, subject to availability of seats, shall share the complete registration details and modalities of payment of the registration fee.

Contact: Please feel free to contact our Registration Heads: Ananya Bajpai at 9953291964 or Charulatha Jagadish at 8971252295 or email us at editor.cartal@gmail.com in case of any queries.

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