National Green Tribunal (NGT): The Bench headed by NGT chairperson Adarsh Kumar Goel, J., stated that Director General of Civil Aviation (DGCA) has been repeatedly defiant on issuing circular to airlines operating at the IGI airport in order to restrict them from emptying the toilet tanks mid-air.
The Bench further stated that “Since there is a repeated defiance by the DGCA with absolutely no acceptable explanation, we have no option but to direct the DGCA to comply with the directions already issued on or before August 31, 2018.” If the same act continues, NGT would have to consider prosecution against the Director-General.
[Source: The Times of India]