NLUO wins 4th NUJS-AIFTP Justice Dr B.P. Saraf National Tax Law Moot Court Competition, 2018

Reported by Avinash Gautam

The NLUO team comprising M. Tanvi, Pragya Pandey, and Shreya Mohanty have been adjudged as the Winners of the 4th NUJS-AIFTP Justice Dr B.P. Saraf National Tax Law Moot Court Competition, 2018.

Instituted in the memory of Justice Dr. BP Saraf, former Chief Justice of High Court of Jammu and Kashmir and an eminent arbitrator, the NUJS-AIFTP Justice Dr. B P Saraf National Tax Moot Court Competition was started in the year 2014 as collaboration between NUJS and All India Federation of Tax Practitioners (Eastern Zone) (AIFTP). The Moot provides the participants with the opportunity to learn and develop through challenging case scenarios as well as interactions with the leading practitioners in the field of taxation law. It is now recognised as the largest and the most prestigious taxation law moot court competition in India.

In the 4th edition of the Moot, the stakes were higher than ever, with 24 teams from law universities across India competing against each other for prestigious awards. After two extremely competitive semi-final rounds, National Law University, Orissa and Symbiosis Law School, Pune proceeded to the finals with National Law University, Orissa emerging as the winner.

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *