Prof. Ashok R Patil, Professor of Law, NLSIU nominated as a member of the Central Consumer Protection Council

Reported by Apurva Singh

Prof. Ashok R Patil, Professor of Law, National Law School of India University, Bengaluru has been nominated as a member for 3 years of the Central Consumer Protection Council constituted by Government of India as per the Gazettee notification dated 1st May 2018.

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *