6th ILS National Alternate Judgment Writing Competition, 2018-19

Reported by Saranya Mishra

The Centre for Public Law at ILS Law College, Pune is pleased to announce the 6th ILS National Alternate Judgment Writing Competition, 2018-19. The competition aims to inculcate the qualities of critical thinking and analysis.  It will be held in two rounds comprising of written submissions and oral presentations. We cordially invite students pursuing 5 year and 3 year Law Courses and LL.M. Course to participate in this competition.

Important Dates

Last Date for Provisional Registration: 10th January 2019

Date for submitting Written Submissions:

  •      Soft Copy: 20th January 2019
  •      Hard Copy: 25th January 2019

Result of Assessment of Written Submissions: 4th February 2019

Oral Presentation: 25th February, 2019 at ILS Law College, Pune.

For Provisional Registration, click HERE

 

Prizes:

  • First Prize: Rs. 10,000/-
  • Second Prize: Rs. 8,000/-
  • Third Prize: Rs. 5,000/-

Click Here for the Case-note.

Click Here for the Copy of the Judgment

Click Here for the Copy of the Rule Book.

Click Here for the Application form which is to be sent along with the written submission.

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