Revision of rates of ‘Special Duty Allowance’ payable to Judges of High Courts posted in North Eastern Region

Judges of High Courts who have been posted or transferred (including on initial appointment) to the High Courts of North Eastern Region

Judges of High Courts who have been posted or transferred (including on initial appointment) to the High Courts of North Eastern Region from outside North-Eastern Region or from another area of that region shall be paid Special Duty Allowance (SDA) at the rate of 10% basic pay w.e.f. 1-7-2017.

Issues with the concurrence of the Department of Expenditure, Ministry of Finance vide their I.D. Note No. 11/1/2017-E.II (B) dated 06/11/2018.

Ministry of Law and Justice

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