ECI | Sushil Chandra appointed as the Election Commissioner

S.O. 871(E)—In pursuance of clause (2) of article 324 of the Constitution, the President is pleased to appoint Shri Sushil Chandra, former

S.O. 871(E)—In pursuance of clause (2) of article 324 of the Constitution, the President is pleased to appoint Shri Sushil Chandra, former IRS (IT)–1980 officer as the Election Commissioner with effect from the date he assumes the office.

[F. No. A.- 45011/25/2018-Admn.I(LD)]

Ministry of Law and Justice

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