GNLU Incubatee, Law Briefs, Launches its first ebook “The Landmark Corruption Trial in India”

GNLU Incubatee, Law Briefs, Launches its first ebook titled “The Landmark Corruption Trial in India” based on the famous disproportionate asset case of Former Chief Minister of

GNLU

GNLU Incubatee, Law Briefs, Launches its first ebook titled “The Landmark Corruption Trial in India” based on the famous disproportionate asset case of Former Chief Minister of Tamil Nadu, Late Shri J. Jayalalithaa

Gandhinagar, February 14, 2019: Law Briefs <https://lawbriefs.in/>, founded by a GNLU student, Mr Aditya Gor, and incubated at the GNLU Legal Incubation Council (GLIC) under the Student Startup and Innovation Policy (SSIP) scheme of the Government of Gujarat, launched its first eBook titled The Landmark Corruption Trial in India’ which is based on the famous disproportionate asset case of Former Chief Minister of Tamil Nadu, Late Shri J. Jayalalithaa, today. The said eBook is available on Amazon Kindle.

Law Briefs is a legal service platform that prepares case summaries of lengthy and difficult judgments. In order to make the understanding clear, Law Briefs divide the entire judgement into various parts which include- Briefs and Facts and Procedural History, Issues before the Court, Arguments raised, Ratio and decision of the court. They also provide a quick introduction to the judgement in the form of an introductory table which acts as a reference tool for lawyers.

Law Briefs has also received the Government of Gujarat’s award as one of the top 5 best student startups under the SSIP Policy across the state, in September 2018.

Law Briefs is at early revenue generation stage. It is in the process of launching two more eBooks shortly.

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