School of Law, CHRIST advances to the World Rounds of Frankfurt Investment Arbitration Moot Court Competition 2019

Reported by Anirudh Kulkarni

School of Law, CHRIST’s moot team consisting of Ananyaa Jagirdar, Siddharth Urs and Sidharth Ray participated in the national rounds of Frankfurt Investment Arbitration Moot Court Competition 2019 and have qualified to represent India and School of Law, CHRIST at the World Rounds which is going to be held in Frankfurt, Germany.

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