Bombay HC | Justice Dama Seshadri Naidu transferred from Kerala HC

The President, after consultation with the Chief Justice of India, has transferred Shri Justice Dama Seshadri Naidu (Judge of the Kerala High Court),

The President, after consultation with the Chief Justice of India, has transferred Shri Justice Dama Seshadri Naidu (Judge of the Kerala High Court), as a Judge of the Bombay High Court and directed him to assume charge of his office in the Bombay High Court on or before 20-03-2019.

[Notification dt. 06-03-2019]

Ministry of Law and Justice

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