Justice S.A. Bobde, Judge, Supreme Court of India nominated as Executive Chairman, National Legal Services Authority

S.O. 1120(E)—In exercise of the powers conferred under Clause (b) of sub-section (2) of Section 3 of the Legal Services Authorities Act,

S.O. 1120(E)—In exercise of the powers conferred under Clause (b) of sub-section (2) of Section 3 of the Legal Services Authorities Act, 1987, the President is pleased to nominate Hon’ble Shri Justice S.A. Bobde, Judge, Supreme Court of India, as Executive Chairman, National Legal Services Authority, with effect from 7th March, 2019.

[F. No. A-60011/44/2015-LAP(JUS)]

Ministry of Law and Justice

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