School of Law, CHRIST’s moot team comprising of Rajath Francis, Ann Finiya Pereira and Arjun Sathees have been adjudged the Winners of the 2019 UNDP-GEF-NLSIU-CEERA Moot Court Competition on Biological Diversity Law held at National Law School of India University from 20-22 February 2019.
School of Law, CHRIST wins UNDP-GEF-NLSIU-CEERA Moot Court Competition, NLSIU, Bengaluru 2019
Reported by Anirudh Kulkarni
