United Nations Security Council unanimously adopts resolution to combat, criminalize financing of terrorists, their activities

The Security Council called upon Member States to step up efforts to combat and criminalize the financing of terrorists and their activities,

The Security Council called upon Member States to step up efforts to combat and criminalize the financing of terrorists and their activities, adopting a resolution on the issue before holding a day-long open debate that placed the spotlight on international cooperation, capacity-building and respect for international law.

Unanimously adopting resolution 2462 (2019) under Chapter VII of the United Nations Charter, the Council reaffirmed its resolution 1373 (2001) — adopted in the wake of the 11 September 2001 attacks in the United States — which requires all States to prevent and suppress the financing of terrorist acts and to refrain from providing support to those involved in them.

It demands that Member States ensure that their counter-terrorism measures are in compliance with their obligations under international law, including international humanitarian law, international human rights law and international refugee law.  The resolution also calls upon Member States to conduct financial investigations into terrorism-related cases and to more effectively investigate and prosecute cases of terrorist financing, applying criminal sanctions as appropriate.

India’s representative said that, while many Council resolutions call for regular reporting on the implementation of sanctions, a cursory look at publicly available information reveals that implementation reports have not been updated for more than a decade.  No effective action has been taken on reported instances of non-compliance with sanctions measures, he added, emphasizing that the Council must do a better job of overseeing implementation of its resolutions.  Terrorists will be ever more creative in finding ways to violate the rulebook and States that support them will continue to justify their inaction, as was done by a serial offender earlier today, he pointed out.

[For the detailed document of the above stated, please refer the link: Document]

United Nations

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