School of Law, CHRIST wins 1st CNLU National Cyber Law Moot, 2019

Reported by Anirudh Kulkarni

School of Law, CHRIST’s moot team comprising of Chhaya K, Nishanthini R and Merryl Biju were adjudged as Winners of the 1st CNLU National Moot Court Competition on Cyber Law, conducted by Chanakya National Law University, Patna.

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