Breaking | Jharkhand HC grants bail to Lalu Prasad Yadav in the fodder scam case

As reported by ANI, RJD leader Lalu Prasad Yadav has been granted bail by the Jharkhand High Court. [More details will be

As reported by ANI, RJD leader Lalu Prasad Yadav has been granted bail by the Jharkhand High Court.

[More details will be updated soon.]

Background

As reported by the media, The fodder scam involved the withdrawal of money for supplying non-existent fodder for imaginary livestock. The withdrawals that started during the tenure of Mishra when he was chief minister continued during the tenure of Lalu as chief minister and spanned over a decade.

Over the span of various hearings, it was discovered that in an enormous number of cases, fodder was not bought or conveyed and fake bills created.

Lalu had lost his post as chief minister after he was convicted in one of the court cases relating to the scam.

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