Latest Issue of NLS Business Law Review [Vol 4 2018] now published

Contents Articles Insider Trading: Building Chinese Walls in India Armaan Patkar & Uday Rai Mehra?……………………………………………………………… ?1 Case Note: Daiichi Sankyo v. Malvinder

Contents

Articles

Insider Trading: Building Chinese Walls in India

Armaan Patkar & Uday Rai Mehra?……………………………………………………………… ?1

Case Note: Daiichi Sankyo v. Malvinder Mohan Singh

Nakul Dewan & Abhishikta Mallick?…………………………………………………………… ?20

Individual Culpability: Liability of Directors & Officers Under the Indian Competition Regime

Piyush Gupta & Harshil Mehta?…………………………………………………………………. ?32

The Case for a Specialised Resolution Law for Financial Institutions

Joyjayanti Chatterjee?……………………………………………………………………………….. ?43

 

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