5 Advocates of Orissa High Court designated as Senior Advocates

In exercise of the powers conferred under Section 16 of the Advocates Act, 1961 read with Rule 7(1) of the High Court

In exercise of the powers conferred under Section 16 of the Advocates Act, 1961 read with Rule 7(1) of the High Court of Orissa (Designation of Senior Advocate) Rules, 2019, Hon’ble the Chief Justice has been pleased to designate the following Advocates as Senior Advocates.

1. Shri Bibekananda Mohanti
2. Shri Gautam Misra
3. Shri Debi Prasad Dhal
4. Shri Gautam Mukherji
5. Shri Durga Prasad Nanda


[Notification dt. 19-08-2019]

High Court of Orissa: Cuttack

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