Madras HC | President accepts Justice Vijaya Kamlesh Tahilramani resignation from the office of Chief Justice

Justice Vijaya Kamlesh Tahilramani has tendered her resignation from the office of the Chief Justice of the Madras High Court, in pursuance

Justice Vijaya Kamlesh Tahilramani has tendered her resignation from the office of the Chief Justice of the Madras High Court, in pursuance of proviso (a) to clause (1) of Article 217 of the Constitution, with effect from the afternoon of 06-09-2019.


Ministry of Law and Justice

[Notification dt. 20-09-2019]

One comment

  • Curious case of the senior most in India, Justice Mrs.Vijayakumari Tahilramani chief justice alleged to have a dossier of crimes submitted by IB to collegium resulting in her transfer from one of the biggest , Madras High Court, also the oldest court to recently formed smallest court
    Nothing is reported thereafter as to what due process of law for any crime if committed or if IB is misused to subjugate the Judiciary.

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