F. No. J-11013/3/2017-Judicial.—The President is pleased to re-appoint Shri G. Rajagopalan, Senior Advocate as the Additional Solicitor General of India for the High Court of Madras expired on 30-06-2019, to continue to perform the duties of the post of ASGI for the High Court of Madras with effect from 01-07-2019 until further orders.
Ministry of Law and Justice
[Order dt. 07-10-2019]
Very nice to appointment as a Solicitor general