Department of Law is organizing an International Interdisciplinary Seminar on “States, Civil Society and Human Rights: Neo Liberal Reflections” on 20th to 22nd February, 2020. The organizers of the Seminar call upon the legal professionals, academicians from other social science disciplines, administrators, University students, young and upcoming research scholars, social activists and the representatives of governmental and non-governmental organizations to present their research papers relevant to the theme of the Seminar.
For more details refer CUK INTE SEM2020 Call for Paper
