School of Law, CHRIST wins Mediation – Negotiation Competition at International Law Fest, Chapter VIII “LEX BONANZA” 2019

Reported by Anirudh Kulkarni

School of Law, CHRIST is proud to announce that the team comprising of Arathi P, Sahana Pratap Simha and Vinaa Varshini secured 1st Place at the Mediation – Negotiation Competition in the International Law Fest, Chapter VIII  “LEX BONANZA” 2019 conducted by Indore Institute of Law.

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