Karnatak Law Society’s Raja Lakhamgouda Law College, Belagavi, Karnataka is pleased to announce the 10th edition of M. K. Nambyar Memorial National Level Moot Court Competition, 2020 to be held from March 13th – 15th, 2020.
The competition is patronised by Shri K. K. Venugopal, alumnus and the present Attorney General of India in the memory of his father and a great constitutional advocate, Shri M. K. Nambyar.
All Law Colleges/Schools/Institutions/Departments are eligible to participate. The students, however, must have studied the Constitution Law subject in their course. Team must consist of two Speakers/Mooters and may have a Researcher.
Competition shall be held at the campus of R. L. Law College in Belagavi, Karnataka
All the interested institutions are requested to complete the Registration by February 15, 2020 by paying Rs. 2,950/-.(Rs. Two Thousand Nine Fifty only). The fees include cost of registration, accommodation and food.
| Dates to Remember | |
| Registration and payment of fees | 15-Feb-20 |
| Sending of Memorials (Soft Copy) | 20-Feb-20 |
| Sending of Memorials (Hard Copy) | 25-Feb-20 |
| Competition | March 13 – 15, 2020 |
Contact Details:
Faculty Coordinator:
Satish Anikhindi, Lecturer, 9049329253
Student Coordinators:
Ms. Megha Somannavar, 8792697765
Mr. Sachchidanand Patil, 9886456911
Ms. Anuja Belgaonkar, 8310987127
Email ID: mknmoot@rllc.in
KLSRLLC_MKNambyarMootCourt_MootProposition
