The 3rd VIPS DRCC National Mediation Competition 2020,is being organized by Vivekananda School of Law and Legal Studies, VIPSDRCC. The Competition will be held at Vivekananda Institute of Professional Studies on 28th March, 2020.
Aim and Purpose
Mediation is a voluntary, party centered and structured negotiation process where a neutral third party assists the parties in amicably resolving their disputes by using specialized communication and negotiation techniques. The goal of mediation is to find a mutually acceptable solution that adequately and legitimately satisfies the need, desire and interest of parties.
Eligibility
- The Competition is open to all bona fide students pursuing undergraduate degrees (five and three-year law courses) in law Schools/Colleges/Institutions/Universities only in India
- Each Participating Institution is permitted to send a maximum number of two teams in the Competition which will be further subject to First Come First Serve basis.
- All Participants must be registered with respective institutions as full-time or part time students for the academic year 2019-2020.
Important Dates
- The Last Date of Team Registration is 29th February, 2020.
- The organizing committee will be releasing the problems of all the rounds of the competition in advance, on, 18th March,2020 subject to any change in the schedule, which shall be notified through the Official Facebook Page of the of the competition.
- The Participants may seek Clarifications regarding any aspect of the Problems. Rules or Procedure vide a mail at vipsdrcc@gmail.com latest by 21st March,2020
- Date of competition – 28th March,2020
Registration
- A team is required to register by completing the registration form annexed herein and thereafter sending a scanned copy of the Registration form filled, duly signed and stamped by the Head of Institution/Principal/Head of Department along with the Demand Draft (DD) of Rs. 2000/- in favor of Vivekananda Institute of Professional Studies, payable at Delhi, at vipsdrcc@gmail.com with the mail marked as “REGISTRATION- 3RD VIPSDRCC: National Mediation Competition”. The Last Date of Team Registration is 29th February, 2020.
- Participants can also submit registration fee (i.e. Rs. 2000/-) via NEFT, in case participants opt for the same, proof of completion of transaction including the following details must be send with the soft copy of registration form at vipsdrcc@gmail.com
- Name
- UTR no./Reference No.
- Amount
- Date
- To complete the process of Registration, the hard copy of the Registration Form along with the Demand draft must be sent (by Post or by hand) to the following address latest by 29th February, 2020.
The Dean, Vivekananda School of Law and Legal Studies,Vivekananda Institute of ProfessionaL Studies, AUBlock, Pitampura, Delhi-110034 Phone: +91 (11) 26343401, 26343402
Further, any delay in such submission shall be considered only on case to case basis.
AWARDS
The following is a list of the awards that will be presented to the teams.
- Best Team Winner’s Trophy, Cash Prize: Rs. 10,000/-, Certificate of Merit
- Runners up Team Runners up Trophy, Cash Prize: Rs.7,500/- ,Certificate of Merit
- Best Mediator Best Mediator Trophy ,Cash Prize: Rs. 5,000/- ,Certificate of Merit
- Best Mediating pair Winner’s Trophy ,CashPrize: Rs. 5,000/-, Certificate of Merit
- Runners up Mediating pair Trophy,Certificate of Merit
Contact
For any further clarifications questions or queries the participants may feel free to contact any below mentioned –
Student Convener: Vansh Vermani +91-9717734035
Student Co-Convener: Vritti Gulati +91 -9897772479
Member: Divij: +91-8585955902
For detailed information refer the brochure :FINAL BROCHURE (1)