ICFAI University Jharkhand | National Conference on “Data Privacy and Cyber Security Laws in India

Reported by Ujjwal Jain

Faculty of Law, The ICFAI University Jharkhand, is organizing a one day National Conference on “Data Privacy and Cyber Security Laws in India” on 15th February, 2020 (Saturday).

Faculty of Law invites Research Papers, Articles & Case Studies from Students, Academicians, Advocates, Research Scholars & all the members of intellectual community to come for paper presentation, poster presentation & discussion which will take place during the conference.

Important Dates

Deadline for Abstract Submission: 10th February 2020

Deadline for Communication of Acceptance of Abstract:11th February 2020

Deadline for Submission of Full Paper: 12th February 2020

Deadline for Registration: 12th February 2020

On Spot Registration: 15thFebruary 2020

 

Registration till 12thFebruary, 2020 

Rs. 500 for Students

Rs. 1000 for Research Scholars

Rs. 1000 for Advocates/Academicians

Registration after 12thFebruary, 2020& on Spot Registration 

Rs. 700 for Students

Rs. 1200 for Research Scholars

Rs. 1200 for Advocates/Academicians

Co-authorship is allowed and also each author is required to register and pay the registration fee individually.

The registration fee includes Kit, Conference Proceedings, Tea and Lunch on the day of the conference.

**Accommodation charges extra (if applicable).

For detailed information a copy of brochure is attached herewith and for any queries please call: +917465087164, +919110056977

OR mail us at: seminars.fol@iujharkhand.edu.in

IU Jharkhand Conference Brochure_2020

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