Ministry of Law & Justice notifies the resignation tendered by Justice S.C. Dharmadhikari –Judge of Bombay HC

Justice Satyaranjan Chandrashekhar Dharmadhikari tendered his resignation from the Office of Judge, Bombay High Court in pursuance of proviso (a) to clause

Justice Satyaranjan Chandrashekhar Dharmadhikari tendered his resignation from the Office of Judge, Bombay High Court in pursuance of proviso (a) to clause (1) of Article 217 of the Constitution, with effect from 15-02-2020.


Ministry of Law and Justice

[Notification dt. 26-02-2020]

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