Skip to content

SCC Times

Bringing you the Best Analytical Legal News

Site navigation

Home
News
OP. ED.
Experts Corner
Case Briefs
Legislation
Legal RoundUp
Cases
Law School News
Law made Easy
Know thy Judge
Interviews
Mental Health
- Articles
- A Talk
Book Reviews
Watch Now
Subscribe

Home
News
Appointments & Transfers
Transfer Of Justice S. Muralidhar From Delhi Hc To Punjab And Haryana Hc

Transfer of Justice S. Muralidhar from Delhi HC to Punjab and Haryana HC

President with the consultation of Chief Justice of India has notified the transfer of Justice S. Muralidhar of Delhi High Court to

Published on February 27, 2020February 27, 2020By Bhumika Indulia

Advertisement

President with the consultation of Chief Justice of India has notified the transfer of Justice S. Muralidhar of Delhi High Court to Punjab and Haryana High Court.

Ministry of Law and Justice

[Notification dt. 26-02-2020]

Tags :

Delhi High Court Justice S. Muralidhar Punjab and Haryana High Court Transfer order

Leave a comment

Post navigation

Previous storyCabinet approves — Issuance of an Order for adaptation of Central laws in UT of J&K under S. 96 of Jammu and Kashmir Reorganisation Act, 2019

Next storyJustice Ravi Vijaykumar Malimath of Karnataka HC has been transferred to Uttaranchal HC

Most Read

24 hours
7 days
All time

Must Watch

maintenance to second wife

Section 125 CrPC: Can the second wife be entitled to maintenance from her husband?

Published on February 10, 2024February 14, 2024By Ridhi

bail in false pretext of marriage

Delhi HC granted bail to a man accused of raping woman he met on dating app on pretext of marriage

Published on February 5, 2024February 6, 2024By Ridhi

right to procreate of convict

Do convicts have a fundamental right to procreate? Watch to know what Delhi High Court recently held

Published on February 4, 2024February 6, 2024By Ridhi

Criminology, Penology and Victimology book release

Book release of 8th edition of “Criminology, Penology and Victimology” revised by Sanjay Vashishtha

Published on January 30, 2024February 6, 2024By Ridhi

Join the discussion

Leave a Reply Cancel reply

Your email address will not be published. Required fields are marked

Comment

Name

Email

Website

Save my name, email, and website in this browser for the next time I comment.

Subscribe to our Newsletter

Get weekly latest news and updates in your e-mail

News Submissions

blog@scconline.com

Article Submissions

articles@scconline.com

Download SCC Online App for Android Users/IOS Users

Disclaimer : The content of this Blog are for informational purposes only and for the reader's personal non-commercial use. The views expressed are not the personal views of EBC Publishing Pvt. Ltd. and do not constitute legal advice. The contents are intended, but not guaranteed, to be correct, complete, or up to date. EBC Publishing Pvt. Ltd. disclaims all liability to any person for any loss or damage caused by errors or omissions, whether arising from negligence, accident or any other cause.

© 2025 EBC Publishing Pvt. Ltd. All rights reserved.

×