Corona Virus | No scheduled international commercial passenger aircraft shall be allowed to land in India from March 22, 2020 for one week

Additional Advisory for Novel Coronavirus Disease (Covid-19) No scheduled  international  commercial  passenger  aircraft  shall  be allowed to land in India from March 22, 2020 for

Additional Advisory for Novel Coronavirus Disease (Covid-19)

  • No scheduled  international  commercial  passenger  aircraft  shall  be allowed to land in India from March 22, 2020 for one week.
  • State Governments shall issue appropriate directions so that all citizens above  65 (other than for medical assistance)  except    for   public representatives/govt. servants/medical professionals are advised to remain at home.
  • Similarly, all children below 10 should be advised to stay at home and not to venture out.
  • Railways and civil aviation shall suspend all concessional travel except for students, patients and divyang category.
  • States are being requested to enforce work for home for pvt. Sector employees except those working in emergency/essential services.
  • To reduce crowding all Group B and C Central govt. employees will be asked to attend   offices   on   alternate   week   and   staggered   timings  for   all employees.

Ministry of Information & Broadcasting

[Source: PIB]

[Press Release dt. 19-03-2020]

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