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Punjab and Haryana HC | Transfer Order of Justice Sunkenahalli Narasimhaiah Satyanarayana of Karnataka HC

Punjab and Haryana HC | Transfer Order of Justice Sunkenahalli Narasimhaiah Satyanarayana of Karnataka HC

Transfer Order President orders transfer of Justice Sunkenahalli Narasimhaiah Satyanarayana of Karnataka High Court to Punjab and Haryana High Court. Ministry of

Published on March 27, 2020March 28, 2020By Bhumika Indulia

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Transfer Order

President orders transfer of Justice Sunkenahalli Narasimhaiah Satyanarayana of Karnataka High Court to Punjab and Haryana High Court.

Ministry of Law and Justice

[Notification dt. 27-03-2020]

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Justice Sunkenahalli Narasimhaiah Satyanarayana Karnataka High Court Punjab and Haryana High Court Transfer order

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