RGNUL adjudged Runners up at 12th NUJS-HSF National Corporate Law Moot Court Competition 2020

Reported by Vijaya Singh

The team comprising of Anushka Ganguli, Chirag Rathi and Aditya Vyas have been adjudged as Runners-Up of the 12th NUJS-HSF National Corporate Law Moot Court Competition 2020.

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