Karnataka HC | Appointment of an Additional Judge for a period of two years

President appoints Savanur Vishwajith Shetty, to be an Additional Judge of the Karnataka High Court, for a period of two years with

President appoints Savanur Vishwajith Shetty, to be an Additional Judge of the Karnataka High Court, for a period of two years with effect from the date he assumes charge of his office.


Ministry of Law and Justice

[Notification dt. 23-04-2020]

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