National Company Law Tribunal notifies the transfer of 3 Members with immediate effect

Central Government, Ministry of Corporate Affairs notifies the following postings/transfers of Members of National Company Law Tribunal with immediate effect: H.P. Chaturvedi,

National Company Law Tribunal

Central Government, Ministry of Corporate Affairs notifies the following postings/transfers of Members of National Company Law Tribunal with immediate effect:

  • H.P. Chaturvedi, Member(Judicial) –to — NCLT Mumbai
  • M.B. Gosavi, Member (Judicial) –to– NCLT Ahmedabad
  • Rajasekhar V.K., Member (Judicial) –to– NCLT Kolkata

The above-mentioned members shall move to their new stations of posting after lockdown restrictions on movement are withdrawn by Centre and respective State Governments.


National Company Law Tribunal

[Office order dt. 12-05-2020]

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